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[Cites 0, Cited by 2] [Section 53] [Entire Act]

State of Karnataka - Subsection

Section 53(9) in The Karnataka State Universities Act, 2000

(9)Whenever any new subject is introduced in the university or any new Department is established, the appointment of Professors, Readers, Assistant Professors and Lecturers in such a subject or Department, as the case may be, shall be made under the provisions of this Section.