Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] Union of India - Subsection Section 97(5) in The Coal Mines Regulations, 2011 (5)Each component of coupling shall have factor of safety of not less than 7 in relation to maximum static load which shall be ensured by testing at an interval not exceeding 3 years and record thereof shall be maintained.
