Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Andhra Pradesh - Subsection Section 23(a) in Andhra Pradesh Law Officers (Appointment and Conditions of Service) Rules, 1999 (a)the Law Officers existing on the date of issue of these rules shall be continued until expiry of their term; and
