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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(5) in The Assam Health Establishments Act, 1993

(5)The Government may, by notification for sufficient reasons to be stated therein from time to time, extend, the term of the Health Authority by such period not exceeding one year at a time, as may be specified in the notification :Provided that the total period of such extension shall not exceed two years.