Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Chattisgarh - Subsection Section 43(5) in Chhattisgarh Police Act, 2007 (5)The Authority shall submit the report to the State Government and also make recommendations, wherever it deem fit.Chapter-VIII Welfare And Grievance Redressal
