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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Odisha - Subsection

Section 69(3) in The Board's Excise Rules, 1965

(3)Ordinarily 2 p.m. shall be the latest hour for presentation of chalan or money-order receipt; but the Superintendent may fix any other hour in consideration of local conditions :[Provided that no spirit collected in the receiver/I.M.F.L. or Beer bottled shall be transferred or conveyed into the Storeroom/Warehouse between 10 P.M. to 6 A.M.Provided further that no spirit/I.M.F.L./Beer shall be issued from the Storeroom/Warehouse after Sunset or 6 P.M.] [Substituted vide O.G.E.No. 1720 dated 7.12.2006.]