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State of Madhya Pradesh - Section

Section 5 in The M.P. Cess on Storage of Coal Rules, 1983

5. Payment of cess.

- The cess payable under Section 11 of the Act shall be paid by a challan in quadruplicate into a Government Treasury under the head "128-Mines and Minerals-E- Others Receipts-Cess on the storage of Coal".