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[Cites 0, Cited by 0] [Section 35(3)] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(3)(d) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(d)record its opinion after consulting the Academic Council on the question whether the application should be granted or refused either in whole or in part, stating the result of an inquiry under Clauses (a) and (b) of subsection (1) :