Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Tamilnadu - Subsection Section 40(3) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961 (3)On receipt of the agreement the sub-registrar shall register such agreement and issue a copy, thereof to the tenant farming society.
