Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Income Tax Appellate Tribunal - Jaipur

Smt. Sarita Somani, Jaipur vs Ito, Ward-5(5), Jaipur on 9 February, 2021

              vk;dj vihyh; vf/kdj.k] t;iqj U;k;ihB] t;iqj
 IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,"B" JAIPUR

Jh lana hi xkslkbZ] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k
BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI VIKRAM SINGH YADAV, AM

             vk;dj vihy la-@ITA No. 1366/JP/2019
             fu/kZkj.k o"kZ@Assessment Year : 2014-15

Smt. Sarita Somani                          cuke The ITO,
224, Lane No. 7, Guru Jambeshwar Vs. Ward-3(5),
Nagar, Gandhi Path, Queens Road,                 Jaipur.
Jaipur.
LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No. AGCPS 3289 H
vihykFkhZ@Appellant                                 izR;FkhZ@Respondent

      fu/kZkfjrh dh vksj l@
                          s Assessee by : Shri Rajeev Sogani (C.A.)
      jktLo dh vksj ls@ Revenue by : Smt. Monisha Choudhary (ACIT)


       lquokbZ dh rkjh[k@ Date of Hearing         : 04/02/2021
       mn?kks"k.kk dh rkjh[k@Date of Pronouncement: 09/02/2021

                                vkns'k@ ORDER

PER: SANDEEP GOSAIN, J.M. The present appeal has been filed by the assessee against the order of CIT(A), Alwar dated 30.10.2019 for the assessment year 2014-

15.

2. Hearing of the appeal was concluded through video conference in view of the prevailing situation of Covid-19 pandemic. ITA No. 1366/JP/2019

Smt. Sarita Somani vs. ITO

3. The ld. Counsel for the assessee furnished application for withdrawal of this appeal. The contention in the said application reads as under:-

"Respected Hon'ble Sir, With reference to the above we are to state that we have filed Form -1 and Form-2 on 25/12/2020. Form-3 has been received on 21/01/2021. There was refund amounting to Rs. 31,517/-. For filing Form-4, there is a requirement of Appeal Cancellation Certificate/letter. Therefore we request you to grant us the same so that we can file Form-4.
Your honor requested kindly to provide us appeal Cancellation Certificate-letter.
Thanking You.
Yours faithfully, For Sarita Somani."

4. The ld. DR has raised no objection if the appeal of the assessee is allowed to be withdrawn.

5. Therefore, in view of the fact that the assessee has already approached the department to settle the matter under "Vivad Se Vishwas Scheme", we permit the assessee to withdraw this appeal. Accordingly, the appeal of the assessee is dismissed as withdrawn. 2 ITA No. 1366/JP/2019

Smt. Sarita Somani vs. ITO

6. In the result, this appeal of the assessee is dismissed as withdrawn.

Order pronounced in the open court on 09/02/2021.

             Sd/-                                           Sd/-
            ¼foØe flag ;kno½                               ¼lanhi xkslkbZ½
       (Vikram Singh Yadav)                             (Sandeep Gosain)
ys[kk lnL;@Accountant Member                      U;kf;d lnL;@Judicial Member
Tk;iqj@Jaipur
fnukad@Dated:- 09/02/2021.
*Santosh.

vkns'k dh izfrfyfi vxzfs 'kr@Copy of the order forwarded to:

1. vihykFkhZ@The Appellant- Smt. Sarita Somani, Jaipur.
2. izR;FkhZ@ The Respondent- ITO, Ward-3(5), Jaipur.
3. vk;dj vk;qDr@ CIT
4. vk;dj vk;qDr@ CIT(A)
5. foHkkxh; izfrfuf/k] vk;dj vihyh; vf/kdj.k] t;iqj@DR, ITAT, Jaipur.
6. xkMZ QkbZy@ Guard File {ITA No. 1366/JP/2019} vkns'kkuqlkj@ By order, lgk;d iathdkj@Asst. Registrar 3