Income Tax Appellate Tribunal - Jaipur
Smt. Sarita Somani, Jaipur vs Ito, Ward-5(5), Jaipur on 9 February, 2021
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IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,"B" JAIPUR
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BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI VIKRAM SINGH YADAV, AM
vk;dj vihy la-@ITA No. 1366/JP/2019
fu/kZkj.k o"kZ@Assessment Year : 2014-15
Smt. Sarita Somani cuke The ITO,
224, Lane No. 7, Guru Jambeshwar Vs. Ward-3(5),
Nagar, Gandhi Path, Queens Road, Jaipur.
Jaipur.
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vihykFkhZ@Appellant izR;FkhZ@Respondent
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s Assessee by : Shri Rajeev Sogani (C.A.)
jktLo dh vksj ls@ Revenue by : Smt. Monisha Choudhary (ACIT)
lquokbZ dh rkjh[k@ Date of Hearing : 04/02/2021
mn?kks"k.kk dh rkjh[k@Date of Pronouncement: 09/02/2021
vkns'k@ ORDER
PER: SANDEEP GOSAIN, J.M. The present appeal has been filed by the assessee against the order of CIT(A), Alwar dated 30.10.2019 for the assessment year 2014-
15.
2. Hearing of the appeal was concluded through video conference in view of the prevailing situation of Covid-19 pandemic. ITA No. 1366/JP/2019
Smt. Sarita Somani vs. ITO
3. The ld. Counsel for the assessee furnished application for withdrawal of this appeal. The contention in the said application reads as under:-
"Respected Hon'ble Sir, With reference to the above we are to state that we have filed Form -1 and Form-2 on 25/12/2020. Form-3 has been received on 21/01/2021. There was refund amounting to Rs. 31,517/-. For filing Form-4, there is a requirement of Appeal Cancellation Certificate/letter. Therefore we request you to grant us the same so that we can file Form-4.
Your honor requested kindly to provide us appeal Cancellation Certificate-letter.
Thanking You.
Yours faithfully, For Sarita Somani."
4. The ld. DR has raised no objection if the appeal of the assessee is allowed to be withdrawn.
5. Therefore, in view of the fact that the assessee has already approached the department to settle the matter under "Vivad Se Vishwas Scheme", we permit the assessee to withdraw this appeal. Accordingly, the appeal of the assessee is dismissed as withdrawn. 2 ITA No. 1366/JP/2019
Smt. Sarita Somani vs. ITO
6. In the result, this appeal of the assessee is dismissed as withdrawn.
Order pronounced in the open court on 09/02/2021.
Sd/- Sd/-
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(Vikram Singh Yadav) (Sandeep Gosain)
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fnukad@Dated:- 09/02/2021.
*Santosh.
vkns'k dh izfrfyfi vxzfs 'kr@Copy of the order forwarded to:
1. vihykFkhZ@The Appellant- Smt. Sarita Somani, Jaipur.
2. izR;FkhZ@ The Respondent- ITO, Ward-3(5), Jaipur.
3. vk;dj vk;qDr@ CIT
4. vk;dj vk;qDr@ CIT(A)
5. foHkkxh; izfrfuf/k] vk;dj vihyh; vf/kdj.k] t;iqj@DR, ITAT, Jaipur.
6. xkMZ QkbZy@ Guard File {ITA No. 1366/JP/2019} vkns'kkuqlkj@ By order, lgk;d iathdkj@Asst. Registrar 3