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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(3) in The Port Rules for the Port of Bombay

(3)Off Trombay Island.that area comprehended between the following boundaries.On the North. - Such of the foreshore of the Island to Trombay as lies within Port Limits and from the S.Wcorner of the Island to the boundary pillar on the North side of the mouth of Kharup Creek.On the East. - The East Port Limit.On the South. - A Straight line drawn from the south end of the pier at Trombay to the extreme South end of Trombay Island close to Pir Pau tomb, and from thence along a straight line to the most Easterly corner of the Sewree Reclamation, to a point where the west boundary limit cuts the line.On the West. - A straight line drawn South (True) through the boundary pillar situated near the mouth of Kharup Creek, to the South Limit.Note. - In the event of development in this area, fishing will be prohibited without compensation over such part of whole area, as may be required by the Trustees of the Port of Bombay.