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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Telangana - Subsection

Section 77(1) in Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(1)Notwithstanding anything to the contrary contained in any other law, the tramway operator shall not be liable to pay any tax in aid of funds of any local authority.