Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 31 in Jammu and Kashmir Nursing Council Act, 2012

31. Certain persons to be public servants

— Every person appointed under section 3 or 7 shall be deemed to be a public servant within the meaning of section 21 of the Ranbir Penal Code, Samvat 1989.