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State of Rajasthan - Section

Section 140 in Rajasthan District Board Account Rules

140.

Register in forms 18 and 19 shall be kept in the District Board Office and in the case of works entered in register No. 18 the bills when passed by the Engineer shall give sufficient details to enable the entries in this register be properly made.Note. - The page number of register No. 18 or 19 as the case may be should always be noted on the bills concerned when they are posted in those registers.Measurement Book