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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(4) in All India Services (Death-Cum-Retirement Benefits) Rules, 1958

(4)[ A superannuation gratuity or pension shall be granted to a member of the Service who is required to retire under sub-rule (1) of this rule.] [Inserted vide MHA Notification No. 29/10/64-AIS(II) dated 1.9.65.]