Allahabad High Court
State Of U.P. Thru' Secy Min. Of ... vs Mewa Ram & Others on 11 January, 2010
Bench: Chandramauli Kumar Prasad, Pankaj Mithal
Chief Justice's Court Civil Misc. Application No. 4686 of 2010 In re : Case :- SPECIAL APPEAL DEFECTIVE No. - 326 of 2009 Petitioner :- State Of U.P. Thru' Secy Min. Of Education And Another Respondent :- Mewa Ram & Others Petitioner Counsel :- Pankaj Rai,S.C. Respondent Counsel :- Amit Saxena Hon'ble Chandramauli Kumar Prasad,Chief Justice Hon'ble Pankaj Mithal,J.
Counter affidavit be taken on record. Order Date :- 11.1.2010 S.S. (Pankaj Mithal, J.) (C.K. Prasad, C.J.)