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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(2)(f) in The Bihar Kendu Leaves (Control of Trade) Act, 1973

(f)the manner of registration, the period within which such registration shall be made and the fee payable thereof under sub-section (1) of Section 11;