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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Karnataka - Subsection

Section 30(6) in Karnataka Janapada Vishwavidyalaya Act, 2011

(6)Each Department of Studies shall have a Departmental Council consisting of,-
(i)all the Professors and Associate Professors;
(ii)the senior most Assistant Professor of the Department;
(iii)the Director of Academics.