Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Assam - Subsection Section 4(3) in Assam Non-Government Educational Institutions (Regulation and Management) Act, 2006 (3)On refusal to grant permission under sub-section (2), the Director shall communicate the same to the applicant stating the reasons therefor.
