Karnataka High Court
Sri Gulshankumar Sodhi vs Smt Kamala Rani Sodhi Dead on 12 September, 2025
-1-
NC: 2025:KHC:36250
RFA No. 2025 of 2021
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 12TH DAY OF SEPTEMBER, 2025
BEFORE
THE HON'BLE MR. JUSTICE S RACHAIAH
REGULAR FIRST APPEAL NO. 2025 OF 2021 (PAR)
BETWEEN:
SRI GULSHANKUMAR SODHI
SINCE DECEASED BY HIS LRS
SMT. SUMAN SODHI
W/O LATE GULSHANKUMAR SODHI
AGED ABOUT 53 YEARS
R/AT C/O SURAJ MEHTA
KOTHI NO.51/S, MODEL TOWN
HISSAR HARYANA STATE - 125 001
...APPELLANT
(BY SRI. NISAR SAB., ADVOCATE)
AND:
1. SMT KAMALA RANI SODHI DEAD
2. SRI KAILASHCHAND SODHI
S/O LATE KASTURILAL NIHALCHAND SODHI
Digitally signed by
SREEDHARAN R/AT 302 PROMENADE PLACE
BANGALORE SUSHMA PROMENADE ROAD
LAKSHMI
BANGALORE - 560 062
Location: High Court of
Karnataka
3. SMT. LATHA SALHOTRA
W/O SRI NADKISHORE SALHOTRA
R/AT GROUND FLOOR
SHETTAL PARK BLDG
CHANDAVARKAR LANE
BORIVAL (WEST), MUMBAI - 92.
4. SMT. SHAMA DHAWAN
W/O SRI LALPAT DHAWAN
56 YEARS, R/AT 307 3RD FLOOR
ABHINAV CO OPERATIVE SOCIETY BLDG
-2-
NC: 2025:KHC:36250
RFA No. 2025 of 2021
HC-KAR
BHARUCHA ROAD, DALISAR
DISTRICT THANA, MUMBAI.
5. SRI NARENDRA SODHI
S/O LATE KASTURILAL NIHALCHAND SODHI
54 YEARS, R/AT 301 3RD FLOOR
AKIL TOWER RATANNAGAR
DALISAR EAST, DISTRICT
THANA, MUMBAI
6. SRI JAGADISHKUMAR SODHI
S/O LATE KASTURILAL NIHALCHAND SODHI
50 YEARS, R/AT 103/5 HARISMRUTHI
8TH ROAD, DOULATNAGAR
BORIVALI EAST MUMBAI 66.
7. SRI. HARSHA KANOTRA
W/O ASHWINI KANOTRA
AGED ABOUT 39 YEARS
R/AT ASHOK VIHAR
NEW DELHI
C/O SMT. KAMALA RANI SODHI
NO.103/5, HARISMRUTHI
8TH ROAD, DULATNAGAR
BORIVALI EAST MUMBAI - 66
8. SRI K M RAJENDRAN
S/O M KRISHNAMURTHY
MAJOR, R/AT 3, 1ST MAIN
C K C GARDEN
BANGALORE - 560 027
9. THE SPECIAL LAO
PODIUM BLOCK
BANGALORE ...RESPONDENTS
THIS RFA IS FILED UNDER SECTION 96 CPC., 1908 AGAINST
THE JUDGMENT AND DECREE DATED 26/11/2020 PASSED IN
OS.NO.4910/2003 ON THE FILE OF THE XXIX ADDITIONAL CITY
CIVIL JUDGE, BENGLAURU CITY, DISMISSING THE SUIT FOR
PARTITION AND SEPARATE POSSESSION AND MESNE PROFIT.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
-3-
NC: 2025:KHC:36250
RFA No. 2025 of 2021
HC-KAR
CORAM: HON'BLE MR. JUSTICE S RACHAIAH
ORAL JUDGMENT
1. Case called out.
2. The matter is listed for non-compliance of office objections for eighth time. Despite giving sufficient opportunities, the learned counsel for the appellant has failed to comply with the office objections. Therefore, it appears that he is not interested to proceed with the case. Hence, it is appropriate to dismiss the appeal for non-compliance of office objections.
3. Accordingly, the appeal stands dismissed for non-
prosecution and non-compliance of office objections.
Sd/-
(S RACHAIAH) JUDGE UN List No.: 1 Sl No.: 6