Patna High Court - Orders
Pramod Kumar Pandey vs The Union Of India & Ors on 14 November, 2011
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.1115 of 2006
Pramod Kumar Pandey
Versus
The Union Of India & Ors
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08/ 14.11.2011Heard in part.
For further hearing, put up this case on 12.12.2011 under the same heading retaining its position.
Harish (S.N.Hussain, J.)