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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1)(b) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963

(b)Salaries and Provident Fund contribution not exceeding 6 ¼% in respect of the Ministerial and Non-ministerial staff, except the pre-merger employees of the aided institutions of the former Jodhpur State and of the C.E. Schools run by the Municipal Board of Bikaner, Churu, Ganganagar and Bundi District in whose case it shall not exceed 8 1/3 per cent.