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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(q) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(q)"Teacher of the University" means a teacher employed by the University in any of the departments of institutions maintained by it or in any of the colleges transferred to it under sub-section (6) of section 3 or section 57 ;