Section 1(b) in Criminal Procedure Code (Maharashtra Amendment) Act, 1998
(b)in sub-section (4),-(i)for the words "monthly allowance", where they occur for the first time, substitute "maintenance allowance";(ii)after the words "monthly allowance", where they occur for the second time, insert "or, as the case may be, the lump-sum allowance". - Maharashtra Act 21 of 1999, section 3 (w.e.f. 20.4.1999).
