Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Bihar - Subsection Section 7(ii) in Rules under the Bihar and Orissa Places of Pilgrimage Act, 1920 (ii)provide open kerosene tins, tarred within and without at the rate of one for every ten pilgrims, for the collection of rubbish and refuse;
