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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

NCT Delhi - Subsection

Section 9(3)(iv) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(iv)The detailed guidelines for priority allotment of Government accommodation on medical grounds within the overall ceiling of 5% of all types of discretionary allotments in each type in a year are in Annexure-I.