Section 112 in Tamil Nadu Educational Inspection Code
112. Place and time of inspection.
- Every inspection shall be held in the school premises unless the manager expresses in writing his desire that it should be held elsewhere and supports his request by adequate reasons. In this case, school premises should be inspected immediately after the rest of the inspection is completed. The inspections of schools usually held in the day and should in no case be begun after 4 p.m. or continued after 6 p.m. and the usual intervals should be allowed for meals, recreation, etc. Only schools that habitually meet on Sundays may be inspected on that day. Schools held at night time should be inspected during their usual meeting hours.
