Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(6) in The Pandharpur Development Authority Act, 2009

(6)"Development Plan" means the plan prepared under the provisions of the Maharashtra Regional and Town Planning Act, 1966, for the Pundharpur Municipal Council and its peripheral area upto ten kilometres from the limits of the Pandharpur Municipal Council;