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State of Uttar Pradesh - Section

Section 523 in The General Rules (Civil), 1957

523. Instruments for Amin's work.

- The District Judge shall, from time to time as funds allow, purchase from the Director, Stores Purchase Section, Uttar Pradesh, Kanpur, and supply to each Amin in his jurisdiction out of the contract grant for his district, the instruments given in the following list :Plain Table.Box of drawing instruments.Measuring chain (jarib) [30 meters] [Substituted by Notification NO. 102/VII-f-97, dated 3-2-1981, w.e.f. 3-10-1981.].Measuring rod [3 metres long] [Substituted by Notification NO. 102/VII-f-97, dated 3-2-1981, w.e.f. 3-10-1981.].Brass sight [60 centimetres] [Substituted by Notification NO. 102/VII-f-97, dated 3-2-1981, w.e.f. 3-10-1981.].Brass scale [fifteen centimetres] [Substituted by Notification NO. 102/VII-f-97, dated 3-2-1981, w.e.f. 3-10-1981.].Measuring tape [15 metres] [Substituted by Notification NO. 102/VII-f-97, dated 3-2-1981, w.e.f. 3-10-1981.].Such minor articles as napping pens, boxes of colours, tracing cloth, etc. If not procurable from the Superintendent Printing and Stationery, Uttar Pradesh, Allahabad can be purchased locally. The District Judge shall inspect and verify the stock of the above instruments in his annual inspection of the office of Civil Judges and Munsifs.