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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(1)(r) in University of Patanjali Act, 2006

(r)to make special provision for students belonging to the state of Uttarakhand for admission in any course of the University or in a Constituent College, Regional Center, Study Center and Yoga training Center;