Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 13] [Section 4(5)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(5)(a) in The Guardians And Wards Act, 1890

(a)the District Court having jurisdiction to entertain an application under this Act for an order appointing or declaring a person to be a guardian; or