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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1) in The Bureau of Energy Efficiency (Certification Procedures for Energy Managers) Regulations, 2010

(1)The Bureau may, for the purpose of these regulations, National Examination for Energy Managers and for their certification and registration constitute an Examination Advisory Committee, a Technical Advisory Committee and a Certification and Registration Advisory Committee.