Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 272] [Entire Act]

State of Andhra Pradesh - Subsection

Section 272(4) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

(4)Certificate of search: - In the case of immovable property when a search has been made under Rule 273, a certificate of the result of the search.