Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 7] [Entire Act] State of West Bengal - Subsection Section 7(a) in The West Bengal Co-Operative Societies Act, 1983 (a)exempt any co-operative society or class of co-operative societies from the application of any of the provisions of this Act or the rules, or
