Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24C] [Entire Act] State of Odisha - Subsection Section 24C(1) in The Orissa Agricultural Produce Markets Rules, 1958 (1)License for a private market may be granted permitting the market to be used by traders other than the licensee for making purchases of agricultural produce.