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State of West Bengal - Section

Section 174 in The Howrah Improvement Act, 1956

174. Power to make surveys, or contribute towards their cost.

- The Board may -
(a)cause a survey of any land to be made, whenever they consider that a survey is necessary or expedient for carrying out any of the purposes of this Act, or
(b)contribute towards the cost of any such survey made by any other local authority.
Power of entry.