Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Goa - Subsection Section 4(10) in The Goa Children's Act, 2003 (10)Every school shall have safe drinking water, toilet facilities and adequate physical infrastructure [including barrier free access] [Inserted by Goa Children's (Amendment) Act, 2005 [Act No. 20 of 2005].].
