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State of Uttar Pradesh - Section

Section 17 in The U.P. Hindu Marriage Registration Rules, 1973

17. Indexing of entries in the register of marriage.

- All the entries in the Hindu Marriage Register shall be indexed and the indices shall be in two forms, namely, one in the name of the bridegroom and the other in the name of the bride, and such indices shall be available for inspection to any person on payment of inspection fee of fifty paise per year of record.