Delhi High Court - Orders
R-1 And 2 Of Cpc) Baba Gopal Dass Sahib ... vs Baba Gopal Dass Sahib Talib Darvesh ... on 18 April, 2022
Author: Amit Bansal
Bench: Amit Bansal
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 218/2017, IA 6108/2017 ( O-XXXIX R-1 and 2 of CPC), IA
6461/2017 (O-XXXIX R-4 of CPC), IA 5476/2018 (O-XXXIX R-1
and 2), IA 8462/2018 (O-VIII R-1A of CPC), 3627/2019 (u/S 151
CPC), IA 16522/2019 (u/S 151 CPC) and IA 8797/2021 (O-XXXIX
R-1 and 2 of CPC)
BABA GOPAL DASS SAHIB (TALIB) TRUST ..... Plaintiff
Through: Mr. Venancio D'Costa and Mr.
Himanshu Sharma, Advocates.
versus
BABA GOPAL DASS SAHIB TALIB DARVESH ASTHAN
SEWAK SABHA (REGD) & OTHERS ..... Defendants
Through: Mr. Dev P. Bhardwaj CGSC with Ms.
Anubha Bhardwaj and Mr. Sarthak
Anand, Advocates.
Mr. Shailender Bhardwaj with Mr. R.
P. Singh and Ms. Aroma S. Bhardwaj,
Advocate for D-1 to D-8.
Mr. Rajesh Banati with Mr. Ashish
Sareen, Advocates for D-9 to D-12
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 18.04.2022 No time left.
List on 30th August, 2022.
AMIT BANSAL, J APRIL 18, 2022 Sakshi R. Signature Not Verified Digitally Signed By:MAMTA ARYA Signing Date:19.04.2022 13:24:25