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Delhi High Court - Orders

R-1 And 2 Of Cpc) Baba Gopal Dass Sahib ... vs Baba Gopal Dass Sahib Talib Darvesh ... on 18 April, 2022

Author: Amit Bansal

Bench: Amit Bansal

                        $~21
                        *          IN THE HIGH COURT OF DELHI AT NEW DELHI
                        +          CS(OS) 218/2017, IA 6108/2017 ( O-XXXIX R-1 and 2 of CPC), IA
                                   6461/2017 (O-XXXIX R-4 of CPC), IA 5476/2018 (O-XXXIX R-1
                                   and 2), IA 8462/2018 (O-VIII R-1A of CPC), 3627/2019 (u/S 151
                                   CPC), IA 16522/2019 (u/S 151 CPC) and IA 8797/2021 (O-XXXIX
                                   R-1 and 2 of CPC)

                                   BABA GOPAL DASS SAHIB (TALIB) TRUST ..... Plaintiff
                                                Through: Mr. Venancio D'Costa and Mr.
                                                          Himanshu Sharma, Advocates.

                                                      versus

                                   BABA GOPAL DASS SAHIB TALIB DARVESH ASTHAN
                                   SEWAK SABHA (REGD) & OTHERS             ..... Defendants
                                                Through: Mr. Dev P. Bhardwaj CGSC with Ms.
                                                         Anubha Bhardwaj and Mr. Sarthak
                                                         Anand, Advocates.
                                                         Mr. Shailender Bhardwaj with Mr. R.
                                                         P. Singh and Ms. Aroma S. Bhardwaj,
                                                         Advocate for D-1 to D-8.
                                                         Mr. Rajesh Banati with Mr. Ashish
                                                         Sareen, Advocates for D-9 to D-12
                                   CORAM:
                                   HON'BLE MR. JUSTICE AMIT BANSAL
                                                      ORDER

% 18.04.2022 No time left.

List on 30th August, 2022.

AMIT BANSAL, J APRIL 18, 2022 Sakshi R. Signature Not Verified Digitally Signed By:MAMTA ARYA Signing Date:19.04.2022 13:24:25