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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(a) in The M.P. State Road Transport Corporation Rules, 1962

(a)is a Government servant deputed on foreign service condition to the Corporation, so long as he is in Government service, on the recommendations, of the Corporation shall be subject to disciplinary action by Government according to the rules applicable to its officers; and