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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(9) in The Jammu and Kashmir Reorganisation Act, 2019

(9)In the Second Schedule to the Representation of the People Act, 1950, under the heading :-"I. The States:""(a) entry 10 shall be deleted"."(b) entries 11 to 29 shall be renumbered as 10 to 28".