Section 13(2)(c) in The Rules For The Manufacture, Use, Import, Export And Storage Of Hazardous Micro-Organisms/genetically Engineered organisms Or Cells, 1989

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

(c)non-compliance of any condition stipulated by the Genetic Engineering Approval Committee.

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