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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of West Bengal - Subsection

Section 33(iii) in Purba Medinipur University Act, 2017

(iii)to exercise general supervision ova the colleges to ensure that the conditions of affiliation am properly fulfilled, the standard of teaching is uniformly maintained and syllabi, as prescribed an properly completed within the academic year, academic calendar prepared and followed, duties and responsibilities as provided for the Principal, teachers and other employees am properly carried out;