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State of Tamilnadu - Section

Section 15 in Tamil Nadu Educational Rules

15.

The character of the certificate which should be held by the teachers is governed by the above rules, but recognition may be withheld or withdrawn unless the individual teachers fully satisfy the department as to their capability to teach the several subjects allotted to them and the staff as a whole is considered suitable.[Trained graduate teachers who have studied Tamil in their BA./B.Sc degree course alone will be appointed as B.T. Assistants to teach through Tamil in non-government Secondary Schools. Trained Graduate teachers who have studied Telugu, Malayalam, Urdu, Kannada, Hindi, Gujarathi will be appointed as B.T. Assistants to teach through the respective mediums in schools. The requirements will apply to heads of Secondary Schools also.Secondary Grade Trained teachers should have studied in their S.S.L.C. course the language of the medium of instruction of the school in which they are appointed to teach. The Specialist teachers such as Physical Education Teachers, Arts and Crafts instructors, etc., should have studied the language which they are required to teach in their S.S.L.C. or VIII Standard course which is prescribed as minimum general educational qualification for the post held by them.B.T. Assistants appointed in non-Government Secondary Schools are qualified to teach in- Standards IX and X only those subjects which they studied in their B.A., B.Sc, Degree Course.] [Added by G.O. Ms. No. 930, Education, dated the 9th June 1975.]Non-Employment of Teachers In Particular Cases