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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(r) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(r)"The Tamil Nadu State Child Protection Society" means the society constituted for the State under section 106 of the Act.