Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Union of India - Section Section 17 in The Metro Railways (Construction Of Works) Act, 1978 17. Land Acquisition Act 1 of 1894 not to apply .-Nothing in the Land Acquisition Act, 1894, shall apply to an acquisition under this Act.
