Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 17] [Entire Act] Union of India - Subsection Section 17(i) in The Protection of Human Rights Act, 1993 (i)call for information or report from the Central Government or any State Government or any other authority or organisation subordinate thereto within such time as may be specified by it:
