Rajasthan High Court - Jaipur
Ravi Morani S/O Ramesh Morani Sindhi vs State Of Rajasthan (2023:Rj-Jp:39423) on 13 December, 2023
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
[2023:RJ-JP:39423]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 276/2022
Ravi Morani S/o Ramesh Morani Sindhi, Aged About 30 Years,
R/o Plot No. 664, Janpath Lane No. 8, Rani Satinagar, Nirman
Nagar, Jaipur Police Station Shyamnagar, Jaipur, Rajasthan.
----Accused/Petitioner
Versus
1. State Of Rajasthan, Trhough The Govt. Advocate.
2. Akhilesh Kumar S/o Santosh Jain, Aged About 31 Years,
R/o Tirupati Nagar, Hindaun, Karauli, Rajasthan.
----Complainant/Respondents
For Petitioner(s) : Mr. Arvind Sharma with Ms. Mamta Agarwal For Respondent(s) : Mr. Riyasat Ali, P.P. Mr. Vijay Pathak HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 13/12/2023 Learned counsel for the respondent No.2-complainant would submit that this criminal miscellaneous petition is rendered infructuous in view of submission of negative final report by the investigating agency after the investigation.
Learned counsel for the petitioner does not dispute the aforesaid statement.
In view thereof, this criminal miscellaneous petition is dismissed as infructuous.
(MAHENDAR KUMAR GOYAL),J Manish/750 (Downloaded on 13/12/2023 at 08:52:59 PM) Powered by TCPDF (www.tcpdf.org)