Rajasthan High Court - Jaipur
Sanjeev Narula S/O Sh. Madan Lal Narula vs Surender Kumar Nangia S/O Late Sh. ... on 26 February, 2019
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 7618/2018
Sanjeev Narula S/o Sh. Madan Lal Narula
----Petitioner
Versus
Surender Kumar Nangia S/o Late Sh. Devraj Nangia
----Respondent
For Petitioner(s) : Mr. Umang Gupta For Respondent(s) :
HON'BLE MR. JUSTICE KANWALJIT SINGH AHLUWALIA Order 26/02/2019 An adjournment is prayed for to cite the case law. List on 11.03.2019.
(KANWALJIT SINGH AHLUWALIA),J Arun/15 (Downloaded on 06/06/2021 at 02:58:34 AM) Powered by TCPDF (www.tcpdf.org)