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Delhi High Court - Orders

Fortune Five Hydel Power Projects ... vs Central Electricity Regulatoy ... on 30 March, 2022

Author: Manmohan

Bench: Manmohan, Dinesh Kumar Sharma

                          $~23 to 25 (2020)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 4554/2018 CM APPL. 17657/2018
                                FORTUNE FIVE HYDEL POWER PROJECTS PRIVATE
                                LIMITED                                 ..... Petitioner
                                              Through Ms. Kritika Angirish, Advocate.

                                                versus

                                CENTRAL ELECTRICITY REGULATOY COMMISSION AND
                                ORS.                                     ..... Respondents
                                             Through  Mr. TVS Raghavendra Sreyas with
                                                      Ms. Gayatri Gulati and Mr. Siddharth
                                                      Vasudev, Advocates for respondent
                                                      No.1.
                                                      Mr. Dev. P. Bhardwaj, CGSC for
                                                      UOI with Ms. Anubha Bhardwaj and
                                                      Mr. Sarthak Anand, Advocates.


                          +     W.P.(C) 10181/2018
                                SANDHYA HYDRO POWER PROJECTS BALARGHA PRIVATE
                                LIMITED                                    ..... Petitioner
                                                 Through Ms. Kritika Angirish, Advocate.

                                                versus

                                CENTRAL ELECTRICITY REGULATORY COMMISSION AND
                                ORS.                                     ..... Respondents
                                             Through  Mr. TVS Raghavendra Sreyas with
                                                      Ms. Gayatri Gulati and Mr. Siddharth
                                                      Vasudev, Advocates for respondent
                                                      No.1.
                                                      Mr. Dev. P. Bhardwaj, CGSC for
                                                      UOI with Ms. Anubha Bhardwaj and
                                                      Mr. Sarthak Anand, Advocates.



Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:31.03.2022
18:10:38
                           +   W.P.(C) 11528/2018
                              GANGDARI HYDRO POWER PVT. LTD. AND ANR.
                                                                                    ..... Petitioner
                                                   Through   Ms. Kritika Angirish, Advocate.

                                                   versus

                              CENTRAL ELECTRICITY REGULATORY COMMISSION AND
                              ORS.                                     ..... Respondents
                                           Through  Mr. TVS Raghavendra Sreyas with
                                                    Ms. Gayatri Gulati and Mr. Siddharth
                                                    Vasudev, Advocates for respondent
                                                    No.1.
                                                    Mr. Dev. P. Bhardwaj, CGSC for
                                                    UOI with Ms. Anubha Bhardwaj and
                                                    Mr. Sarthak Anand, Advocates.

                              CORAM:
                              HON'BLE MR. JUSTICE MANMOHAN
                              HON'BLE MR. JUSTICE DINESH KUMAR SHARMA

                                              ORDER

% 30.03.2022 No time left. List on 21st November, 2022.

MANMOHAN, J DINESH KUMAR SHARMA, J MARCH 30, 2022 rb Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:31.03.2022 18:10:38