Delhi High Court - Orders
Fortune Five Hydel Power Projects ... vs Central Electricity Regulatoy ... on 30 March, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~23 to 25 (2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4554/2018 CM APPL. 17657/2018
FORTUNE FIVE HYDEL POWER PROJECTS PRIVATE
LIMITED ..... Petitioner
Through Ms. Kritika Angirish, Advocate.
versus
CENTRAL ELECTRICITY REGULATOY COMMISSION AND
ORS. ..... Respondents
Through Mr. TVS Raghavendra Sreyas with
Ms. Gayatri Gulati and Mr. Siddharth
Vasudev, Advocates for respondent
No.1.
Mr. Dev. P. Bhardwaj, CGSC for
UOI with Ms. Anubha Bhardwaj and
Mr. Sarthak Anand, Advocates.
+ W.P.(C) 10181/2018
SANDHYA HYDRO POWER PROJECTS BALARGHA PRIVATE
LIMITED ..... Petitioner
Through Ms. Kritika Angirish, Advocate.
versus
CENTRAL ELECTRICITY REGULATORY COMMISSION AND
ORS. ..... Respondents
Through Mr. TVS Raghavendra Sreyas with
Ms. Gayatri Gulati and Mr. Siddharth
Vasudev, Advocates for respondent
No.1.
Mr. Dev. P. Bhardwaj, CGSC for
UOI with Ms. Anubha Bhardwaj and
Mr. Sarthak Anand, Advocates.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:31.03.2022
18:10:38
+ W.P.(C) 11528/2018
GANGDARI HYDRO POWER PVT. LTD. AND ANR.
..... Petitioner
Through Ms. Kritika Angirish, Advocate.
versus
CENTRAL ELECTRICITY REGULATORY COMMISSION AND
ORS. ..... Respondents
Through Mr. TVS Raghavendra Sreyas with
Ms. Gayatri Gulati and Mr. Siddharth
Vasudev, Advocates for respondent
No.1.
Mr. Dev. P. Bhardwaj, CGSC for
UOI with Ms. Anubha Bhardwaj and
Mr. Sarthak Anand, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 30.03.2022 No time left. List on 21st November, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J MARCH 30, 2022 rb Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:31.03.2022 18:10:38